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Delhi High Court - Orders

Indian Oil Corporation Ltd vs Stup Consultants Pvt. Ltd on 20 September, 2023

Author: Jyoti Singh

Bench: Jyoti Singh

                                    $~35 & 36
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (COMM) 90/2021 & I.A. 3298/2021
                                                INDIAN OIL CORPORATION LTD                                                    ..... Petitioner
                                                                                      Through: Mr. Pranav Jain and Mr. Kshitij
                                                                                      Paliwal, Advocates.

                                                                                      versus

                                                STUP CONSULTANTS PVT. LTD                                                     ..... Respondent
                                                                                      Through:                 None.

                                    36
                                    +           OMP (ENF.) (COMM.) 162/2021, EX.APPL.(OS) 1101/2021,
                                                EX.APPL.(OS) 1102/2021
                                                M/S STUP CONSULTANTS PVT LTD                                                  ..... Decree Holder
                                                                                      Through: Mr. Pranav Jain and Mr. Kshitij
                                                                                      Paliwal, Advocates.

                                                                                      versus

                                                INDIAN OIL CORPORATION LIMITED                                             ..... Judgement Debtor
                                                                                      Through:                 None.

                                                CORAM:
                                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                                                      ORDER
                                    %                                                 20.09.2023
                                                List on 30.10.2023.

                                                                                                                              JYOTI SINGH, J
                                    SEPTEMBER 20, 2023/ck




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2023 at 23:43:14