Delhi High Court - Orders
Indian Oil Corporation Ltd vs Stup Consultants Pvt. Ltd on 20 September, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~35 & 36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 90/2021 & I.A. 3298/2021
INDIAN OIL CORPORATION LTD ..... Petitioner
Through: Mr. Pranav Jain and Mr. Kshitij
Paliwal, Advocates.
versus
STUP CONSULTANTS PVT. LTD ..... Respondent
Through: None.
36
+ OMP (ENF.) (COMM.) 162/2021, EX.APPL.(OS) 1101/2021,
EX.APPL.(OS) 1102/2021
M/S STUP CONSULTANTS PVT LTD ..... Decree Holder
Through: Mr. Pranav Jain and Mr. Kshitij
Paliwal, Advocates.
versus
INDIAN OIL CORPORATION LIMITED ..... Judgement Debtor
Through: None.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 20.09.2023
List on 30.10.2023.
JYOTI SINGH, J
SEPTEMBER 20, 2023/ck
This is a digitally signed order.
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