Section 6 in The West Bengal Requisitioning of Vehicles Act, 1979
6. Power of entry into and inspection of premises, etc.
- Any person authorised in this behalf by the State Government may enter into any premises and inspect any vehicle therein for the purpose of determining whether, and if so in what manner, an order under section 3 should be made in relation to such vehicle or with a view to securing compliance with any order made under that section.
