Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Andhra Pradesh - Subsection

Section 30(4) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(4)Based on the intimation, the Accounts section shall reverse the original collection entry in the books of account. Appropriate reversal entries shall also be made in all the registers where such transaction has been posted.