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Union of India - Section

Section 1 in Finance Act, 2020

1. Short title and commencement.

(1)This Act may be called the Finance Act, 2020.
(2)Save as otherwise provided in this Act,-
(a)sections 2 to 104 shall come into force on the 1st day of April, 2020;
(b)sections 118 to 131 and section 134 shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.