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Union of India - Section

Section 5 in The Gas Cylinders Rules, 2004

5. Safety relief devices

.-(1) Cylinders manufactured in India, if fitted with safety relief devices in their bodies, shall have such safety devices manufactured and maintained in accordance with IS: 5903.
(2)Cylinders containing obnoxious or poisonous gases shall not be provided with any safety device.Explanation .-For the purpose of this sub-rule, "obnoxious or poisonous gases" include Carbon monoxide, Hydrocynic acid, Hydrogen chloride, Hydrogen bromide, Hydrogen fluoride, Sulphur dioxide, Chlorine, Methyl bromide, Nitrogen tetraoxide, Nitrosyl chloride, Town gas, Hydrogen sulphide, Carbonyl chloride (Phosgene), Cyanogen, Cyanogen chloride, Fluorine and Carbon oxychloride.
(3)Cylinders manufactured in foreign countries, approved for use in this country, if fitted with safety relief devices shall have these devices fully maintained in accordance with the requirements of the specification to which they were originally made.