Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(5) in The Narcotic Drugs and Psychotropic Substances (Regulation of Controlled Substances) Order, 2013

(5)The consignment Note or the Bill of Enter, as the case may be, shall be preserved for a minimum period of five years by the consignor and the consignee or importer, as the case maybe.