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Orissa High Court

Puri-Konark Development Authority vs Gopal Tirtha Math on 27 February, 2024

Author: Murahari Sri Raman

Bench: Murahari Sri Raman

                                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                                  W.P.(C) No. 893 of 2011

                                          Puri-Konark Development Authority            ....        Petitioner
                                                         M/s. S.K. Padhy, Senior Advocate & Associates
                                                                    -versus-
                                          Gopal Tirtha Math, Puri and others      .... Opposite Parties
                                                                             Mr. A.C. Swain, Advocate

                                                      CORAM:
                                                      THE CHIEF JUSTICE
                                                      JUSTICE MURAHARI SRI RAMAN
                                                                        ORDER

Order No. 27.02.2024

12. This matter is taken up through Hybrid mode.

2. As requested by learned counsel appearing on behalf of the petitioner to seek instruction as to whether the cause of action survives or not, list this matter on 05.03.2024.

(Chakradhari Sharan Singh) Chief Justice (M.S. Raman) Judge S. Behera Signature Not Verified Digitally Signed Signed by: SUMANTA BEHERA Designation: Senior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 28-Feb-2024 10:35:22