Orissa High Court
Puri-Konark Development Authority vs Gopal Tirtha Math on 27 February, 2024
Author: Murahari Sri Raman
Bench: Murahari Sri Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 893 of 2011
Puri-Konark Development Authority .... Petitioner
M/s. S.K. Padhy, Senior Advocate & Associates
-versus-
Gopal Tirtha Math, Puri and others .... Opposite Parties
Mr. A.C. Swain, Advocate
CORAM:
THE CHIEF JUSTICE
JUSTICE MURAHARI SRI RAMAN
ORDER
Order No. 27.02.2024
12. This matter is taken up through Hybrid mode.
2. As requested by learned counsel appearing on behalf of the petitioner to seek instruction as to whether the cause of action survives or not, list this matter on 05.03.2024.
(Chakradhari Sharan Singh) Chief Justice (M.S. Raman) Judge S. Behera Signature Not Verified Digitally Signed Signed by: SUMANTA BEHERA Designation: Senior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 28-Feb-2024 10:35:22