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[Cites 0, Cited by 0] [Section 71(4)] [Section 71] [Entire Act]

State of Punjab - Subsection

Section 71(4)(f) in Punjab Self-Supporting Co-operative Societies Act, 2006

(f)deliver to the Registrar financial statement of the self supporting co-operative society in such form, as the liquidator may consider proper or in which the Registrar may require.