Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 54] [Entire Act] State of Gujarat - Subsection Section 54(3) in The Gujarat Agricultural Produce Markets Act, 1963 (3)The members of such new market committee shall hold office for such period not exceeding two years as the State Government shall by order in writing specify.
