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Central Administrative Tribunal - Madras

S Ramalingam vs M/O Railways on 6 March, 2025

C.P.No.106 of 2024 In O. A. No.35 of 2024 S.Ramalingam, (Age-71 years), Retd. Clerk in Charge, S/o. Subramanian, 6/70, East Street, Kanakkanpatti, Palani-624613 ...Petitioner/Applicant

-Vs-

Union of India Represented by,

1.Shri R.N. Singh, The General Manager, Southern Railway, Park Town, Chennai-600003

2. Shri T. Sankaran, The Sr Divisional Personnel Officer, Divisional Rly Manager's Office, Southern Railway Madurai-625016 ...Respondents/Respondents