Central Administrative Tribunal - Madras
S Ramalingam vs M/O Railways on 6 March, 2025
C.P.No.106 of 2024 In O. A. No.35 of 2024 S.Ramalingam, (Age-71 years), Retd. Clerk in Charge, S/o. Subramanian, 6/70, East Street, Kanakkanpatti, Palani-624613 ...Petitioner/Applicant
-Vs-
Union of India Represented by,
1.Shri R.N. Singh, The General Manager, Southern Railway, Park Town, Chennai-600003
2. Shri T. Sankaran, The Sr Divisional Personnel Officer, Divisional Rly Manager's Office, Southern Railway Madurai-625016 ...Respondents/Respondents