Section 59(1)(B) in West Bengal Contract Labour (Regulation and Abolition) Rules, 1972

[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

(B)For establishments in which the number of contract labour exceeds fifty each first-aid box shall contain the following equipment ;

(i)12 small sterilized dressings ;

(ii)6 medium size sterilized dressings ;

(iii)6 large size sterilized dressings ;

(iv)6 large size sterilized burn dressings ;

(v)6 (15 gms.) packets sterilized cotton wool ;

(vi)1 (60 ml.) bottle containing a 2 per cent, alcoholic solution of iodine ;

(vii)1 (60 ml.) bottle containing salvolatile having the dose and mode of administration indicated on the label ;

(viii)1 roll of adhesive plaster ;

(ix)A snake-bite lancet ;

(x)1 (30 gms.) bottle of potassium permanganate crystals ;

(xi)1 paid scissors ;

(xii)1 copy of the first-aid leaflet issued by the Director-General, Factory Advice Service and Labour Institutes, Government of India ;

(xiii)A bottle containing 100 tablets (each of 5 grains) of aspirin ;

(xiv)Ointment for burns ;

(xv)A bottle of a suitable surgical anti-septic solution.

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