Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] Union of India - Subsection Section 46(4) in The Oil Mines Regulations, 2017 (4)The Oil Industry Safety Directorate Standard, that is, OISD STD - 187 or its revised version for inspection, slip and cut procedure of casing line shall be complied with, so as to prevent excessive wear of the casing line.
