Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Gujarat - Subsection Section 43(2) in Gujarat State Council for Physiotherapy Rules, 2013 (2)The member may at any time raise a point of order for the decision of Presiding Authority but doing so he shall confine himself to setting the point.
