Rajasthan High Court - Jaipur
Ratan Lal Jat vs State Of Raj & Ors on 7 August, 2009
Author: Mohammad Rafiq
Bench: Mohammad Rafiq
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR. O R D E R Ratan Lal Jat Vs. State of Rajasthan & ors (S.B.Civil Writ Petition No. 9377/2009) Date of order :::: 07/08/2009 PRESENT HON'BLE MR.JUSTICE MOHAMMAD RAFIQ Mr. Rajendra Kumar Sharma, for the petitioner.
In view of the nature of controversy involved, the petitioner should first approach the Rajasthan Civil Services Appellate Tribunal where the statutory remedy of appeal is available to the petitioner. The writ petition is disposed of with the aforesaid liberty.
(Mohammad Rafiq), J.
Raghu