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State of Tamilnadu - Section

Section 17 in Service Statutes of the Establishment of the Tamil Nadu Dr. M.G.R. Medical University, Chennai

17. Record of service.

(1)Service records : A record of service of each employee of the University shall be maintained in the form and manner as in Government service to include all details of service, pay drawn, leave and punishments.
(2)Performance appraisal file : An open annual performance appraisal file of the employees of the University shall also be maintained.