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[Cites 0, Cited by 0] [Section 74(6)] [Section 74] [Entire Act]

State of Uttarakhand - Subsection

Section 74(6)(B) in Uttarakhand Panchayati Raj Act, 2016

(B)Sub-committees. - (1) A Committee may appoint one or more sub-committees for examination and report on any matter with which it is concerned or for discharging any of its functions.