Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(c) in Orissa News Media Accreditation Rules, 2006 (c)A feature agency shall have not less than twelve paying subscribers in media organization and shall have annual revenue not less than Rs. 20,000/-:
