Section 3(1) in Tamil Nadu Legislators Hostel (Accommodation) Rules, 1969
(1)Every Member shall be entitled to Hostel accommodation free of charge on every day of meeting, on every day of adjournment and on every such other day for which he is eligible under the Tamil Nadu [Legislative Assembly] [Vide G.O. Ms. No. 483, Public (Establishment-I and Legislature), dated the 22nd April 1992.] Travelling Allowance Rules, 1955, for daily allowance in respect of a meeting.
