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State of Madhya Pradesh - Section

Section 1 in The M.P. Lok Seva (Anusuchit Jatiyon, Anusuchit Jan Jatiyon Aur Anya Pichhade Vargon Ke Liye Arakshan) Adhiniyam, 1994

1. Short title, extent and commencement.

(1)This Act may be called the Madhya Pradesh Lok Seva (Anusuchit Jatiyon, Anusuchit Jan Jatiyon Aur Anya Pichhade Vargon ke Liye Arakshan) Adhiniyam, 1994.
(2)It extends to the whole of Madhya Pradesh.
(3)It shall come into force on such [date] [Enforced on 1st July, 1994 vide Notification No. 6-25-1994-1-RC, dated 29-6-1994, published in the M.P. Rajpatra (Extraordinary), dated 29-6-1994 at p. 641.] as the State Government may, by notification, appoint.