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Gujarat High Court

Deepak Pravinchadra Ambani vs Dulari Construction Through Its ... on 17 June, 2019

Author: A.J. Shastri

Bench: A.J. Shastri

             C/SCA/4493/2019                               ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 4493 of 2019

==========================================================
                  DEEPAK PRAVINCHADRA AMBANI
                             Versus
         DULARI CONSTRUCTION THROUGH ITS PARTNER HITESH
                      PRAVINCHANDRA SHAH
==========================================================
Appearance:
MR DIPEN C SHAH(3374) for the Petitioner(s) No. 1,2
MR DHAVAL D VYAS(3225) for the Respondent(s) No. 1
==========================================================

 CORAM: HONOURABLE MR.JUSTICE A.J. SHASTRI

                               Date : 17/06/2019

                                ORAL ORDER

Even in the second round, learned advocate appearing for the petitioners has not remained present nor it has got mentioned. However, in the interest of justice, matter is adjourned to 29.7.2019.

(A.J. SHASTRI, J) *** VATSAL Page 1 of 1 Downloaded on : Tue Jul 30 20:39:23 IST 2019