Gujarat High Court
Deepak Pravinchadra Ambani vs Dulari Construction Through Its ... on 17 June, 2019
Author: A.J. Shastri
Bench: A.J. Shastri
C/SCA/4493/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 4493 of 2019
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DEEPAK PRAVINCHADRA AMBANI
Versus
DULARI CONSTRUCTION THROUGH ITS PARTNER HITESH
PRAVINCHANDRA SHAH
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Appearance:
MR DIPEN C SHAH(3374) for the Petitioner(s) No. 1,2
MR DHAVAL D VYAS(3225) for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE A.J. SHASTRI
Date : 17/06/2019
ORAL ORDER
Even in the second round, learned advocate appearing for the petitioners has not remained present nor it has got mentioned. However, in the interest of justice, matter is adjourned to 29.7.2019.
(A.J. SHASTRI, J) *** VATSAL Page 1 of 1 Downloaded on : Tue Jul 30 20:39:23 IST 2019