Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Himachal Pradesh - Subsection

Section 18(5)(i) in The Himachal Pradesh Nautor Land Rules, 1968

(i)The Nazarana on land, under head "IX-land Revenue"