Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 12A in The M.P. Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Niyam, 1976 12A. [ Refund payment order. [Inserted by Notification No. A-5-15-79 (7)-ST-V, dated 3-2-1981.] - When an order directing the refund of any amount has been made, refund shall be made by issue of a refund payment order in Form X-A.]
