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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(3) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006

(3)The Convenor of PACET Admisrions shall prepare and notify the schedule for admissions, venue, timings and all other necessary details in at least three leading newspapers one each in Telugu, Urdu, and English, atleast 8-10 days before the commencement of counselling. The decision of the Committee for PACET Admissions shall be final in issuing notification, the schedule and procedure of counselling.