Section 16(2)(a) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(2)(a) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

(a)the rates of assessment set out in the settlement notification in force on the date of the publication of this Act in the [Fort St. George Gazette] [Now the Tamil Nadu Government Gazette.] in the district in which the inam land is situated; or

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State of Tamilnadu - Subsection

Section 16(2)(a) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963