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Calcutta High Court (Appellete Side)

Md. Salim Agwan vs Md. Sahabuddin on 20 November, 2019

Author: Biswajit Basu

Bench: Biswajit Basu

                                           1


   ML 261
 Dt. 04.11.19
   sandip

 Ct. 18
20.11.19

C.O. No. 88 of 2019 Md. Salim Agwan Vs. Md. Sahabuddin Mr. Abhijit Roy, Sr. Adv., Mr. Arbind Gupta ... For the petitioner. The petitioner is directed to serve copy of the application upon the opposite party by Speed Post with Acknowledgement Due intimating that the matter will come up in the Combined Monthly List of December, 2019 under the heading 'Motion'. The petitioner to communicate this order to the learned advocate representing the opposite party in the Court below. The petitioner to file affidavit of service on the next date of hearing.

There shall be stay of all further proceedings in Ejectment Suit No. 273 of 2017 pending before the 2nd Bench, Presidency Small Causes Court at Calcutta till the end of December, 2019 or until further orders, whichever is earlier.

(Biswajit Basu, J.) 2