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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(1)(f) in The Haryana Relief of Agricultural Indebtedness Act, 1976

(f)a statement whether he has previously filed an application in respect of the same debt before the debt settlement officer, and if so, with what result.