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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(9) in Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019

(9)Plasma Gasification based Power Projects. - The project shall qualify to be termed as "Plasma Gasification based power project" if it is using new plant and machinery based on the plasma gasification technology and it is used commercially as a form of waste treatment and has been tested for the gasification of municipal solid waste, biomass, industrial waste, hazardous waste and solid hydrocarbons, such as coal, oil sands, pet coke and oil shale.