Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 4 in Chit Funds (Bihar) Rules, 1987

4. Communication of the refusal to sanction, commencement or conduct of a chit.

- Where sanction for the commencement or conduct of chit is refused the reasons for such refusal shall be recorded in writing and a copy thereof shall be communicated to the applicant.