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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(xxix) in Uka Tarsadia University First Statutes, 2012

(xxix)To draft and formulate appropriate Manuals to govern the various service conditions of officers and other employees of the University and for day to day running and administering of the affairs of the University, if necessary by appointing committees for the drafting and updating of the Manuals from time to time; and