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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(4) in The U.P. Educational (General Education Cadre) Service Rules, 1992

(4)The Selection Committee shall consider the cases of the candidates on the basis of the records, referred to in sub-rule (3), and if it considers necessary, it may interview the candidates also.