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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(1)(c) in Rajasthan Government Servants' General Provident Fund Rules, 1997

(c)Meeting the cost of purchases of Jeep/Motor Car/Motor Cycle, Scooter etc. subject to the condition that withdrawal for such purposes shall not be sanctioned for more than 75% of the cost of vehicle purchased.