Delhi High Court - Orders
Dr. Sanjay Khanduja vs Punjab National Bank & Anr on 3 February, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:04.02.2021
20:06:06
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1402/2021 & CM APPL. 3988/2021
DR. SANJAY KHANDUJA ..... Petitioner
Through: Mr. Samar Singh Kachwaha & Ms.
Shivangi Nanda, Advocates (M-
9810248083)
versus
PUNJAB NATIONAL BANK & ANR. ..... Respondents
Through: Mr. Hashmat Nabi & Ms. Farah Naaz,
Advocates for R-1/PNB, Panipat
Branch.
Mr. Santosh Kumar Rout, Mr.
Vijayendra Mishra & Mr. Subrat
Tripathi, Advocates for PNB.
Mr. Himanshu Shekhar, Advocate for
Central Bank of India.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 03.02.2021
1. This hearing has been done through video conferencing.
2. Let copies of the judgments and the notification relied upon by the Petitioner be served upon all the counsels for the Respondents, and also placed on record.
3. List on 12th February, 2021.
PRATHIBA M. SINGH, J FEBRUARY 3, 2021 Rahul/Ak Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:04.02.2021 13:24