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State of Tamilnadu - Section

Section 17 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

17.

A recognized school shall not, without the previous sanction of the Director, open a standard or standards either higher or lower than those for which the school has been recognized. When such standards are opened with proper sanction, a formal application for recognition shall be made within six months from the date of opening them and, if recognition is not accorded, the standards shall be closed at the end of the term in which the refusal of recognition is communicated. The articles relating to admission and withdrawal, discipline and register shall he observed with respect to such probationary standards.Similarly, a recognized school shall not, without the previous permission of the Director, abolish any standard to which recognition has been granted. If for any reason, managers wish to close any standards, they shall address the Department for permission, giving full reasons for their request.Withdrawal and Renewal of Recognition