Delhi High Court - Orders
Parle Products Private Limited vs Britannia Industries Ltd on 16 November, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 806/2022
PARLE PRODUCTS PRIVATE LIMITED ..... Plaintiff
Through: Mr. J. Sai Deepak, Mr. N.K.
Bhardwaj, Ms. Anju Agarwal & Mr. Bikash
Ghorai, Advocates.
versus
BRITANNIA INDUSTRIES LTD. ..... Defendant
Through: Ms. Shubhie Wahi and Ms.
Ankita Seth, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 16.11.2023 CS(COMM) 806/2022, I.A. 19353/2022(Order XXXIX Rules 1 and 2 of the CPC) and I.A. 20511/2023 (Order XI Rule 1(5) of the CPC)
1. Owing to paucity of time, it is not possible to take up this matter today.
2. Re-notify on 10 January 2024 for disposal at the end of the board.
C.HARI SHANKAR, J NOVEMBER 16, 2023 dsn Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/11/2023 at 23:06:59