Madhya Pradesh High Court
Dr. Nagendra Prasad vs The State Of Madhya Pradesh on 9 February, 2016
MATTERS NOTIFIED AT SERIAL NOS. 58, 77, 79, 80 TO
96 ON BOARD DATED 9th FEBRUARY, 2016
9.2.2016
Due to paucity of time, the following matters could not be taken up for hearing. The same are adjourned as under:
Sr. No. Returnable Dates 58, 77, 79, 80, 81 08/03/2016 82 to 86 09/03/2016 87 to 91 10/03/2016 92 to 96 11/03/2016 Ad interim order already passed in any of the above matters shall continue till next date.
(A.M. Khanwilkar) (Sanjay Yadav) Chief Justice Judge