Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 36F] [Entire Act] State of Tamilnadu - Subsection Section 36F(2) in Tamil Nadu Forest Act, 1882 (2)No sandalwood tree grown on any patta land shall be sold or otherwise alienated to any person other than the Government:Provided that nothing contained in this sub-section shall apply sandalwood tree at any auction held by the Government.
