Section 2 in Orissa Economiser Inspection Administrative Rules, 1952
2. Definitions.
- In these Rules unless the context otherwise requires-(a)"Act" means the Indian Boilers Act, 1923 (V of 1923);(b)"Section" means a section of the Act;(c)"Regulation" means a regulation of the Indian Boiler Regulations, 1950 made by the Central Boilers Board under Section 28 of the Act.Cost of Penalties
