Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 15 vs M/S Strides Arcolab Ltd. on 6 November, 2019
Bench: Ashok Bhushan, Navin Sinha
ITEM NO.2 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.31555/2019
(Arising out of impugned final judgment and order dated 04-02-2019
in ITA No. 1674/2016 passed by the High Court Of Judicature At
Bombay)
PR. COMMISSIONER OF INCOME TAX 15 Petitioner(s)
VERSUS
M/S STRIDES ARCOLAB LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.161693/2019-CONDONATION OF DELAY
IN FILING and IA No.161694/2019-CONDONATION OF DELAY IN REFILING /
CURING THE DEFECTS )
Date : 06-11-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Vikramjit Banerjee, ASG
Ms. Swarupma Chaturvedi, Adv.
Mr. Sudhakar Kulwant, Adv.
Mr. Abhishek Mahajan, Adv.
Mr. N.K. Karhail, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with SLP(C) No………(CC No.20322/2013).
(RACHNA) (RENU KAPOOR)
SENIOR PERSONAL ASSISTANT BRANCH OFFICER
Signature Not Verified
Digitally signed by
RACHNA
Date: 2019.11.08
10:01:27 IST
Reason: