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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax 15 vs M/S Strides Arcolab Ltd. on 6 November, 2019

Bench: Ashok Bhushan, Navin Sinha

     ITEM NO.2                         COURT NO.11                  SECTION IX

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.31555/2019

     (Arising out of impugned final judgment and order dated 04-02-2019
     in ITA No. 1674/2016 passed by the High Court Of Judicature At
     Bombay)

     PR. COMMISSIONER OF INCOME TAX 15                               Petitioner(s)

                                               VERSUS

     M/S STRIDES ARCOLAB LTD.                                        Respondent(s)

     (FOR ADMISSION and I.R. and IA No.161693/2019-CONDONATION OF DELAY
     IN FILING and IA No.161694/2019-CONDONATION OF DELAY IN REFILING /
     CURING THE DEFECTS )

     Date : 06-11-2019 This petition was called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE ASHOK BHUSHAN
                         HON'BLE MR. JUSTICE NAVIN SINHA


     For Petitioner(s)            Mr. Vikramjit Banerjee, ASG
                                  Ms. Swarupma Chaturvedi, Adv.
                                  Mr. Sudhakar Kulwant, Adv.
                                  Mr. Abhishek Mahajan, Adv.
                                  Mr. N.K. Karhail, Adv.
                                  Mrs. Anil Katiyar, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Tag with SLP(C) No………(CC No.20322/2013).

            (RACHNA)                                                 (RENU KAPOOR)
     SENIOR PERSONAL ASSISTANT                                       BRANCH OFFICER


Signature Not Verified

Digitally signed by
RACHNA
Date: 2019.11.08
10:01:27 IST
Reason: