Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(43) in Karnataka Panchayat Raj Act, 1993 (43)"Zilla Panchayat" means the Zilla Panchayat established under this Act.[Chapter II] [Section 3 and 3A Substituted by Act 37 of 2003 w.e.f. 1.10.2003.] Ward Sabha and Grama Sabha
