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[Cites 0, Cited by 0] [Section 8H(3)] [Section 8H] [Entire Act]

State of Goa - Subsection

Section 8H(3)(ii) in The Goa Entertainment Tax Act, 1964

(ii)wilfully attempts, in any manner whatsoever, to evade any payment of any tax or penalty or interest under this Act, he shall, on conviction, be punished-