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[Cites 0, Cited by 0] [Section 581ZM(3)] [Section 581ZM] [Entire Act]

Union of India - Subsection

Section 581ZM(3)(a) in The Companies (Amendment) Act, 2002

(a)makes a default in handing over the custody of books of account and other documents or property in his custody to the Producer Company of which he is a director or officer; or