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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(1)(a) in THE INDUSTRIAL RELATIONS CODE, 2020

(a)in the Labour Court and the Tribunal constituted under the Industrial Disputes Act, 1947(14 of 1947), shall be transferred to the Tribunal having corresponding jurisdiction under this Code;