Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Gujarat - Section

Section 1 in The Gujarat Regularisation of Unauthorised Development Act, 2001

1. Short title and commencement.

(1)This Act may be called the Gujarat Regularisation of Unauthorised Development Act, 2001.
(2)It shall be deemed to have come into force on the 22nd November, 2000.