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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Jharkhand - Subsection

Section 52(2)(g) in Jharkhand Municipal Act, 2011

(g)statutorily audited financial statements, Balance Sheet, Income & Expenditure, Receipts & Payments, and Cash Flow on a quarterly basis, within two months of end of each quarter; and for the full financial year, within two months of the end of the financial year;