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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(e) in Sri Venkatesware Institute of Medical Science University Act, 1995

(e)to receive grants from the Government and gifts, donations benefactions, bequests and transfer at properties, both movable and immovable from donars, benefactors, testators or transferor's as the case may be ;