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[Cites 0, Cited by 0] [Section 40(6)] [Section 40] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 40(6)(a) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(a)generating awareness for ensuring compliance with the provisions of these regulations.