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State of Madhya Pradesh - Section

Section 37 in The M.P. Rajya Matsya Vikas Nigam Adhiniyam, 1979

37. Declaration of fidelity and secrecy.

- Every director, auditor, officer or other employee of the Nigam or an employee of the State Government whose services are utilised by the Nigam shall before entry upon his duties, make declaration of fidelity and secrecy in the form prescribed by regulations.