Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Jammu-Kashmir - Subsection Section 74(3) in Jammu and Kashmir Co-Operative Societies Act, 1989 (3)The Registrar may cancel an order for-the winding up of a co-operative society at any time, in any case, where in his opinion, :he society should continue to exist.
