Jammu & Kashmir High Court - Srinagar Bench
Splendor Landbase Ltd. And Ors vs < on 10 November, 2020
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
S. No.230
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
(Through Video Conference)
CRM(M) No. 283/2019
CrlM No. 969/2019
Splendor Landbase Ltd. and ors. ...Petitioner/Applicant(s)
Through :- Mr. Jashia Ali, Advocate vice
Mr. Syed Faisal Qadiri, Advocate
V/s <
A. M. Mir India Handicrafts Pvt. Ltd. .....Respondent (s)
Through :- Mr. Zia Shah, Advocate
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
(through Video Conference from residence in Jammu)
ORDER
rR 10.11.2020 On request of the proxy counsel, adjourned.
List on 18.02.2021.
Meanwhile, interim direction to continue.
(RAJNESH OSWAL) JUDGE JAMMU 10.11.2020 Rakesh AASIF GUL 2020.11.11 10:11 I attest to the accuracy and integrity of this document