Patna High Court - Orders
Promark Techsolutions Private Ltd. vs The State Of Bihar on 20 January, 2025
Author: A. Abhishek Reddy
Bench: A. Abhishek Reddy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2677 of 2024
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Promark Techsolutions Private Ltd.
... ... Petitioner/s
Versus
The State of Bihar and Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Shashank Shekhar, Adv.
For the Respondent/s : Mr.Advocate General
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CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
ORAL ORDER
6 20-01-2025Learned counsel appearing on behalf of the petitioner has stated that the copy of the counter affidavit has been received just now and seeks time to go through the same and file rejoinder if necessary.
2. Post this matter on 03.03.2025.
(A. Abhishek Reddy , J) Bhardwaj/-
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