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Patna High Court - Orders

Promark Techsolutions Private Ltd. vs The State Of Bihar on 20 January, 2025

Author: A. Abhishek Reddy

Bench: A. Abhishek Reddy

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Civil Writ Jurisdiction Case No.2677 of 2024
                  ======================================================
                  Promark Techsolutions Private Ltd.

                                                                            ... ... Petitioner/s
                                                    Versus
                  The State of Bihar and Ors.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :      Mr.Shashank Shekhar, Adv.
                  For the Respondent/s   :      Mr.Advocate General
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
                                        ORAL ORDER

6    20-01-2025

Learned counsel appearing on behalf of the petitioner has stated that the copy of the counter affidavit has been received just now and seeks time to go through the same and file rejoinder if necessary.

2. Post this matter on 03.03.2025.

(A. Abhishek Reddy , J) Bhardwaj/-

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